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Union of India - Section

Section 3 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

3. Categories of certificates and licences.

- On the result of an examination which may, from time to time be held by it or by an officer empowered by it in this behalf, the Central Government may grant (in accordance with the terms of the Convention) the following categories of the Certificate and Licence to operate Global Maritime Distress and Safely System, namely.
(i)First-Class Radio Electronic Certificate and Licence;
(ii)Second-Class Radio Electronic Certificate and Licence;
(iii)General Operator's Certificate and Licence;
(iv)Restricted Operator's Certificate and Licence.