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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(1)(d) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(d)all teaching, research and extension schemes relating to veterinary, animal and fishery sciences in existing University shall stand transferred along with incumbents, budget and assets to the University.