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State of Rajasthan - Section

Section 61B in The Rajasthan Revenue Courts Manual, 1956

61B.

-In case of several courts, the clerks to be registered in the senior most Court.-When several Revenue Courts are located at the same place, the clerk need only be registered in the senior most court whose register shall be circulated to all the subordinate Revenue Courts every quarter for their information.] [Notification dated 2-8-1989, Published in Rajpatra part IV(ga). dated 24-8-1989. page 202:]
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