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Chattisgarh High Court

National Insurance Company Limited vs Smt. Kanti And Ors. 12 Mac/1781/2019 ... on 4 December, 2019

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                 MAC No. 957 of 2014
             National Insurance Company Limited Versus Smt. Kanti And Ors.




04.12.2019

None for the parties.

Post this matter after three weeks. Sd/-

(Sanjay S. Agrawal) Judge Anjani