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State of Himachal Pradesh - Section

Section 1 in Himachal Pradesh Apartment Ownership Act, 1978

1. Short title, extent and commencement.

(1)This Act may be called the Himachal Pradesh Apartment Ownership Act, 1978.
(2)It extends to the whole of Himachal Pradesh.
(3)This section shall come into force at once; and the remaining provisions of this Act shall come into force in such areas, and on such dates as the State Government may, by notification in the Official Gazette, appoint; and different dates may be appointed for different areas.