Gauhati High Court
F/No.881560015 vs The Union Of India And 5 Ors on 16 May, 2024
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/2
GAHC010147072021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5049/2021
F/NO.881560015, PHARMACIST (NON COMBATISED), JANARDAN SINGH
R/O- PRESENTLY POSTED AT COMPOSITE HOSPITAL, CENTRAL RESERVE
POLICE FORCE, DAYAPUR, P.O. UDHARBOND, SILCHAR, DIST.- CACHAR,
ASSAM, PIN- 788030
VERSUS
THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, NEW DELHI- 110001
2:THE DIRECTOR GENERAL
CENTRAL RESERVE POLICE FORCE
CGO COMPLEX
LODHI ROAD
NEW DELHI 110003
3:THE DIRECTOR (MEDICAL) CENTRAL RESERVE POLICE FORCE
AT EAST BLOCK-07
SECTOR-01
R K PURAM
NEW DELHI- 110066
4:THE INSPECTOR GENERAL OF POLICE
SOUTHERN SECTOR
CENTRAL RESERVE POLICE FORCE
ROAD NO 10 C
MP AND MLAS COLONY
JUBALEE HILLS
HYDERABAD
(TELANGANNA)
PIN- 500005
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5:THE DY. INSPECTOR GENERAL OF POLICE
GROUP CENTRE
CENTRAL RESERVE POLICE FORCE
SRISAILAM HWY
DASTIGIR NAGAR
MAHESWARAM LINES CHANDRYANGUTTA
HYDERABAD (TELANGANA)- 500005
6:THE INSPECTOR GENERAL (MEDICAL)/MEDICAL SUPERINTENDENT
COMPOSITE HOSPITAL
CENTRAL RESERVE POLICE FORCE
GHY
ASSAM
78102
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
16.05.2024 Heard Mr. R. Mozumdar, learned counsel for the petitioner. Also heard Mr. K. Gogoi, learned Central Government Counsel (CGC).
Since the pleadings are complete, issue Rule.
List the matter for hearing in the month of June, 2024.
JUDGE Comparing Assistant