Jammu & Kashmir High Court
M/S Trb Infratech Pvt. Ltd vs Ut Of J&K & Anr on 20 February, 2026
Sr. No. 149
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 3451/2025
CM No. 7858/2025
M/S TRB Infratech Pvt. Ltd. .....Appellant(s)/Petitioner(s)
Through: Mr. Harish Singh, Adv.
vs
UT of J&K & Anr. ..... Respondent(s)
Through: Ms. Pallavi Sharma, Adv., vice
Mr. Ravinder Gupta, AAG.
CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
ORDER
(20.02.2026) Learned counsel for the petitioner submits that there is no scope of mediation in the matter, as such, this petition is adjourned and directed to be listed before the Bench on 15.04.2026.
(M A CHOWDHARY) JUDGE Jammu 20.02.2026 Surinder Surinder Kumar 2026.02.20 18:44 I attest to the accuracy and integrity of this document