Delhi High Court - Orders
Vijay Hansaria vs District Transport Officer & Anr on 6 March, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1301/2024
VIJAY HANSARIA ..... Petitioner
Through: Mr. Tarun Rana, Adv.
versus
DISTRICT TRANSPORT OFFICER & ANR. ..... Respondents
Through: Mr. Mohit Bhardwaj and Mr.
Manoviraj Singh, Advs. for GNCTD.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.03.2024
List on 27.08.2024.
SACHIN DATTA, J
MARCH 6, 2024/AT
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