Section 375(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957
(ii)The Sub-Divisional Officer should initial all entries checked by him and note the number of such entries on the first page of the records concerned. He should initial and date all corrections and alterations made by him in any record but the record which has been closed after completion should not be altered under this rule, separate action being taken for the correction of the current year's record, if necessary. As soon as the inspection of an Inspector's circle is completed. the Sub-Divisional Officer should make brief remarks about the condition of work of each Patwari register maintained by the Inspector.