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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(1)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)Every wire rope of lifting appliance or lifting gear used for building or other construction work is inspected by responsible persons for such use, once at least in every three months;