Section 3 in The Bihar Combined Entrance Competitive Examination Act, 1995
3. Admission in vocational courses.
(1)Notwithstanding anything to the contrary contained in any decision, decree, order of any court or in any Act, rule or circular, the admission in the first year of the graduate standard of Engineering, Medical Science, Dentistry, Pharmacy, Veterinary Science, Agriculture Science, Fisheries, Dairy, Forestry and other courses of same nature shall be made on the basis of the Combined Entrance Competitive Examination.(2)Nomination for the admission in the Universities, Colleges and Institutes within the State and outside the State where such nomination is required to be made by the State Government, shall be made on the basis of the Combined Entrance Competitive Examination.
