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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(4)(v) in Agriculture University, Kota Act, 2013

(v)the entrance or admission of the students to the University and their enrolment and continuance as such and the conditions and procedures for dropping students from enrolment;