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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Petroleum and Natural Gas Regulatory Board (Affiliate Code of Conduct for Entities Engaged in Marketing of Natural Gas and Laying, Building, Operating or Expanding Natural Gas Pipeline) Regulations, 2008

(1)The affiliate code of conduct referred to in these regulations and hereinafter referred to as the "code" sets out the manner of the-
(a)interactions between the entity and its affiliate for the purposes of carrying out the activities of both transportation and marketing of natural gas based on the principle of "at an arm's length"; or
(b)engagement in both the activities of transportation and marketing of natural gas by the entity on its own by following the principle of "at an arm's length".