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State of Madhya Pradesh - Section

Section 16 in The M.P. Zila Panchayats (Accounts) Rules, 1999

16. Cashier and his Responsibilities.

- There shall be a Cashier in each Zila Panchayat for all receipts, payments and safe custody of cash. The Chief Executive Officer may assign the responsibilities of Cashier of any other employee, however under no circumstances the Cashier shall have an access or otherwise be responsible for writing the cash book.