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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 52 in The Orissa Public Demands Recovery Act, 1962

52. Cancellation of certificate.

(1)The Certificate Officer shall cancel any certificate at the request of the certificate-holder.
(2)The Certificate Officer may cancel any certificate filed under Section 5 if the certificate-holder is not reasonably diligent.