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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Andhra Area) Tenancy Act, 1956

1. Short title, extent and commencement :.

(1)This Act may be called the Andhra Pradesh (Andhra Area) Tenancy Act, 1956.
(2)It extends to the whole of the Andhra Area of the State of Andhra Pradesh.
(3)It shall come into force at once.