Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 103 in The Indian Post Office Rules, 1933

103.

Value-payable postal articles may be exchanged under the system known as "V.P." or "C.O.D", notified by the Director General from time to time, in the Post Office Guide. The general features of the two systems shall be as indicated in rules 104 to 108 and the individual features of the V.P and C.O.D systems shall be as in rule 109 and in rule 109-A respectively.A. General Features of V.P. and C.O.D. System.