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State of Haryana - Section

Section 51 in The Haryana Canal and Drainage Rules, 1976

51. Appeal against reduction in remuneration. [Section 65(2)(f)].

- An appeal against the order made under the proviso to sub-rule (3) of Rule 50 shall lie to the Commissioner if the order is passed by the Collector and the Superintending Canal Officer if the order is passed by the Divisional Canal Officer.