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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(3)No letters, newspapers or other communications shall be transmitted to or from a detenu except through the Superintendent or such Officer, as the Government may, by general or special order, designate in this behalf.