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[Cites 0, Cited by 0] [Section 118(4)] [Section 118] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 118(4)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)remit the case to the authority which made the order or to any other authority directing such authority to make such further inquiry as it may consider proper in the circumstances of the case; or