Section 2 in The Rajasthan State Aid to Industries (Guaranteeing of Cash Credit and other Credit Facilities) Rules, 1965
2. Application.
- They shall apply to the following Industries:-(i)Small industrial units having at least 3 year's standing as manufacturers/producers of articles mentioned in schedule:(ii)All industries located in an Industrial Estate in Rajasthan and all industrial co-operative societies, who have achieved the target of production to the extent of 75% of their capacity as certified by the District Industries officer concerned and which have been registered by the State Government and notified in the official Gazette as approved manufacturers/producers of specified articles.
