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[Cites 0, Cited by 0] [Section 74(7)] [Section 74] [Entire Act]

Daman and Diu - Subsection

Section 74(7)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)allow the relief prayed in the appeal in whole or in part and take appropriate action to give effect to the relief allowed (including the remission of any penalty assessed either in whole or in part); or