Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act] State of Telangana - Subsection Section 106(1)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018 (b)whether such candidate has lodged his account of election expenses, and if so, the date on which such account has been lodged; and