Section 8(8)(c) in The Central Sales Tax Act, 1956

[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8)(c) in The Central Sales Tax Act, 1956

(c)such other deductions as the Central Government may, having regard to the prevalent market conditions, facility of trade and interests of consumers, prescribe.

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Union of India - Subsection

Section 8(8)(c) in The Central Sales Tax Act, 1956