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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

State of Jharkhand - Subsection

Section 92(4)(xi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xi)inquire from under construction sites, unused buildings, hospitals, and clinics,childline services, and other local outreach workers, railway police, and other places;