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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(16) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(16)"near relative" means any of the following relatives of the patient namely, a wife, husband, parent, son, daughter, brother and sister and includes any other person who is related to the patient;