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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(xxi) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(xxi)"Environment and Environmental Pollution" shall have the same meanings as assigned to them in the Environment (Protection) Act, 1986 (Central Act No. 29 of 1986) ;