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[Cites 0, Cited by 3] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(a) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(a)in a case where there is any income from such vacant land, an amount equal to ten times the net average annual income actually derived from such land during the period of five consecutive years immediately preceding the date of publication of the notification issued under sub-section (1) of section 11: