Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(b) in The Academy Of Scientific And Innovative Research Act, 2011

(b)who draw their salary from the Council, shall be eligible for such allowances or honorarium, as may be determined by the Statute.