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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)The accounts of the market committee as certified by the auditor together with the audit report shall be forwarded to the Government along with remarks within two months from the date of receipt of the audit report by the market committee.