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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(4) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(4)Copies of annual accounts and balance sheet prepared under subsection (1) shall be presented to the Regulatory Commission and the Government.