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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in Bihar School Examination Board Act, 1952

(2)Every committee constituted under sub-section (1) shall consist of-
(I)One person nominated by the Director, Secondary Education, Bihar.
(II)One person nominated by the Director, State Council of Educational Research and Training Bihar.
(III)Two Senior Principals/Teachers of Secondary and Senior Secondary Schools and Degree Colleges nominated by the Chairman of the Board.
(IV)One person nominated by the Director, National Council of Educational Research and Training New Delhi.