Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39A(1)] [Section 39A] [Entire Act]

Bengal Presidency - Subsection

Section 39A(1)(b) in The Calcutta Suburban Police Act, 1866

(b)prescribe the rules by which, and the times at which, any such procession may, or may not, pass;