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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(x) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(x)'New Pay Scale' means the scales of pay as prescribed by the Government vide Notification No. F 2(36) LSG/58-70, Part VIII/III, dated 25-1-73 published in the Schedule attached to these Rules;