Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of Assam - Subsection Section 239(g) in Instructions Relating to Liquor (g)Inspectors who should ordinarily be kept informed of the visit by the Deputy Commissioner of Excise of the Sub- division should when time permits, make it a point of visiting him when he is in their circle headquarters.
