Supreme Court - Daily Orders
B. Nambirajan vs District Collector Kanyakumari ... on 11 May, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.54 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 12341/2018
(Arising out of impugned final judgment and order dated
18-04-2018 in WPMD No. 2353/2018 passed by the High Court Of
Judicature At Madras At Madurai)
B. NAMBIRAJAN & ORS. Petitioner(s)
VERSUS
DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT
NAGERCOIL & ORS. Respondent(s)
(WITH PRAYER FOR INTERIM RELIEF AND IA No.69344/2018-EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date :11-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Prasanna S., Adv.
Mr. Aakarsh Kamra, AOR
For Respondent(s) Mr. Yashanyaru, Sr. Adv.
Mr. P.V. Yogeswaran, AOR
Mr. Srinivasan, Adv.
Mr. A.K. Upadhyay, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks permission to withdraw this petition with liberty to file review petition.
Permission sought for is granted.
The special leave petition is dismissed as withdrawn with liberty as afore-mentioned.
Signature Not Verified Digitally signed by INDU KUMARI POKHRIYAL Date: 2018.05.11 17:28:42 IST Reason:[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar