Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(8) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(8)A certificate mentioned in sub-section (3), or sub-section (6), may be sent whether or not any recover y certificate or other process has been issued or other legal proceedings have been taken before the appointed day in respect of dues referred to that sub-section, and shall be conclusive evidence of the matters stated therein.