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State of Jharkhand - Section

Section 30 in Jharkhand Raksha Shakti University Act, 2016

30. Conferment of degrees, diplomas and grant of certificates by University.

- Notwithstanding anything contained in any other State law for the time being in force, the University shall have powers to confer degrees, diplomas and grant certificates and confer honorary degrees and other academic distinctions and titles as approved by the Council.