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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)The criteria for deciding merit order in case of candidates having equal merit marks shall be in the following sequence, namely:-
(a)Total percentage marks obtained in practical in case of TEB Certificate Holders or percentage marks obtained in Trade Practical in case of ITI Certificate Holders;
(b)percentage marks of grand total obtained in case of TEB Certificate Course or percentage marks of grand total obtained in case of ITI Certificate Holders;
(e)total marks obtained in Mathematics in the Secondary School Certificate Examination (Standard X);
(d)total marks obtained in Science in the Secondary School Certificate Examination (Standard X);
(e)total marks obtained in Mathematics, Science and English in the Secondary School Certificate Examination (Standard X).