Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 12] [Entire Act] Union of India - Subsection Section 12(2) in The Arms Act, 1959 (2)Arms or ammunition trans-shipped at a seaport or an airport in India are transported within the meaning of this section.
