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[Section 4]
[Entire Act]
State of Rajasthan - Subsection
Section 4(3) in The Rajasthan Shops and Commercial Establishments Act, 1958
| Establishments | Date from which the period of 30 days tocommenced | |
| (1) | (2) | |
| (i) | Establishments existing on the date on which this Act comesinto force. | The date on which this Act comes into force. |
| (ii) | New establishments. | The date on which the establishment commences its work. |