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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(5)(b) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(b)disallow any expenditure, not warranted by the terms of any statutes or for which provision is required to be made by the statutes, but has not been so made.