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[Cites 0, Cited by 0] [Section 24G] [Entire Act]

State of Rajasthan - Subsection

Section 24G(vii) in The University of Rajputana (Second Amendment) Act, 1950

(vii)one member from among the Principals of Training Colleges, affiliated to the University to be nominated in rotation by the Vice-Chancellor, one each from Government and private institutions;