Supreme Court - Daily Orders
Pooja Rut Shah vs Rut Pramodkumar Shah on 1 July, 2019
ITEM NO.83 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Transfer Petition(s)(Civil) No(s). 905/2019
POOJA RUT SHAH Petitioner(s)
VERSUS
RUT PRAMODKUMAR SHAH Respondent(s)
(FOR ADMISSION and I.R. and IA No.70924/2019-STAY APPLICATION )
Date : 01-07-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Anilendra Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on sole respondent but no one has entered appearance on his behalf.
However, Mr. P. K. Mishra, Ld. Counsel seeks and is granted four weeks time to file Vakalatnama and Counter Affidavit. After the expiry of four weeks, the matter be processed for listing before the Hon’ble Court, under the rules.
SURINDER S. RATHI Registrar Signature Not Verified PM Digitally signed by MADHU GROVER Date: 2019.07.02 16:25:19 IST Reason: