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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(i)‗digital media‘ means digitized content that can be transmitted over the internet or computernetworks and includes content received, stored, transmitted, edited or processed by-(i)an intermediary; or(ii)a publisher of news and current affairs content or a publisher of online curated content;