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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6)(l) in Andhra Pradesh Lokayukta Act, 1983

(l)'Secretary' means a Secretary to the Government, and includes the Principal Secretary, a Second Secretary, a Special Secretary, an Additional Secretary and Joint Secretary;