Himachal Pradesh High Court
Singh & Others vs Hari Krishan Sharma on 8 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
Rattan Chand (deceased) through LRs Charan Singh & others Versus Hari Krishan Sharma CMPMO No.127 of 2018 08.08.2022 Present: Mr. B.S. Attri, Advocate, for the petitioners.
Mr. Rajesh Kumar Sharma, Advocate, for the respondent.
As prayed for, list for consideration after four weeks.
(Ajay Mohan Goel) Judge August 08, 2022 (Rishi) ::: Downloaded on - 08/08/2022 20:03:39 :::CIS