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Himachal Pradesh High Court

Singh & Others vs Hari Krishan Sharma on 8 August, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Rattan Chand (deceased) through LRs Charan Singh & others Versus Hari Krishan Sharma CMPMO No.127 of 2018 08.08.2022 Present: Mr. B.S. Attri, Advocate, for the petitioners.

Mr. Rajesh Kumar Sharma, Advocate, for the respondent.

As prayed for, list for consideration after four weeks.

(Ajay Mohan Goel) Judge August 08, 2022 (Rishi) ::: Downloaded on - 08/08/2022 20:03:39 :::CIS