Delhi High Court - Orders
Google Llc vs Drs Logistics (P) Ltd. & Ors on 1 June, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 2/2022 & CM APPL. 491/2022, CM APPL.
493/2022, CM APPL. 494/2022
GOOGLE LLC ..... Appellant
Through: Mr. Neel Mason, Mr. Ankit Rastogi,
Mr. Vihan Dang, Mr. Aditya Gupta,
Ms. Abhilasha Nautiyal, Ms. Aditi
Umapathy, Mr. Parva Khare,
Mr. Sauhard Aulang and
Ms. Devangini Rai, Advs.
versus
DRS LOGISTICS (P) LTD. & ORS ..... Respondents
Through: Mr. Chander M. Lall, Sr. Adv. with
Ms. Nancy Roy, Mr. Jeevesh Nagrath,
Ms. Ananya Chug, Ms. Prakriti
Varshney, Ms. Kirti Mewar and
Mr. Arjun Gaur, Advs. for R- 1 & 2.
Ms. Sriparna Dutta Choudhury, Adv.
for R-3.
Mr. Kshitij Parashar, Adv. for R-4.
+ FAO(OS) (COMM) 22/2022 & CM APPL. 5879/2022, CM APPL.
5882/2022
GOOGLE INDIA PRIVATE LIMITED ..... Appellant
Through: Ms. Sriparna Dutta Choudhury, Adv.
versus
DRS LOGISTICS PVT LTD & ORS. ..... Respondents
Through: Mr. Chander M. Lall, Sr. Adv. with
Ms. Nancy Roy, Mr. Jeevesh Nagrath,
Ms. Ananya Chug, Ms. Prakriti
Varshney, Ms. Kirti Mewar and
Mr. Arjun Gaur, Advs. for R- 1 & 2.
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR FAO(OS) (COMM) 2/2022 & FAO(OS) (COMM) 22/2022 Page 1 of 2
Signing Date:02.06.2022
19:04:54
Mr. Neel Mason, Mr. Ankit Rastogi,
Mr. Vihan Dang, Mr. Aditya Gupta,
Ms. Abhilasha Nautiyal, Ms. Aditi
Umapathy, Mr. Parva Khare,
Mr. Sauhard Aulang and
Ms. Devangini Rai, Advs. for Google
LLC.
Mr. Kshitij Parashar, Adv. for R-4.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 01.06.2022
1. Arguments heard.
2. Order reserved.
VIBHU BAKHRU, J AMIT MAHAJAN, J JUNE 1, 2022 KDK Signature Not Verified Digitally Signed By:HARMINDER KAUR FAO(OS) (COMM) 2/2022 & FAO(OS) (COMM) 22/2022 Page 2 of 2 Signing Date:02.06.2022 19:04:54