Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 30 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999 30. Penalty for breach of rules made. - Every person acting in contravention of these rules shall be punished with fine which may extend to Two hundred fifty rupees.
