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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(xv) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(xv)to appoint persons as professors, readers, lecturers or otherwise as teachers and research scholars of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];